PANKAJ KUMAR Vs. STATE OF U P & ANOTHER
LAWS(ALL)-2017-8-416
HIGH COURT OF ALLAHABAD
Decided on August 11,2017

PANKAJ KUMAR Appellant
VERSUS
State Of U P And Another Respondents

JUDGEMENT

Karuna Nand Bajpayee, J. - (1.) This criminal misc. petition has been filed against the order dated 4.8.2015 passed by learned Judicial Magistrate, Jalaun at Orai in Complaint Case No.89 of 2010, under Sections-323, 342, 506 and 427 I.P.C., P.S.-Konch, Jalaun, whereby application filed u/s 245(2) Cr. P.C. has been rejected and the order dated 22.3.2017 passed by learned session Judge, jalaun at Orai whereby the revision filed against order dated 4.8.2015 has been dismissed.
(2.) Heard petitioners' counsel as well as learned A.G.A.
(3.) Entire record has been perused.;


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