SUDHIR AGARWAL,J. - (1.) This is an application seeking review my order dated 27.10.2014 passed in Writ Petition No. 21421 of 2006.
(2.) Heard learned counsels for parties and perused the record.
(3.) Sri S.K. Verma, learned counsel for Review-Applicant virtually sought to re-argue the matter on merits, which in my view, is not permissible and not within the scope of review.;