JUDGEMENT
S.K. Singh, J. -
(1.) Heard Sri D.N. Misra, learned Advocate in support of this petition and Sri A.K. Shukla, learned Advocate who appears for the respondent.
(2.) Challenge in this petition is the order passed by the Deputy Director of Consolidation by which respondent has been allowed a Chak road just for his benefit.
(3.) For disposal of the matter the facts in brief will suffice.;
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