- (1.) HEARD Sri Satya Prakash, the learned counsel holding the brief of Sri a. N. Sinha, the learned counsel for the plaintiffs - appellants.
(2.) LIST has been revised. No one appears for the defendants/opposite parties.
(3.) THE plaintiffs instituted a suit for specific performance praying that the defendants be directed to execute a sale deed either in favour of plaintiff No. 2 or in favour of the plaintiff No. 1 or in favour of both of them whoever is found by the Court to have the right as per the alleged agreement dated 4-11-1973 and/or agreement dated 17-10-1978 with regard to the property No. 322 measuring 4 biswas in Nabasta (Baba nagar), Hamirpur Road, Kanpur.;