PRABHAT KUMAR, SECRETARY SHYAM SUNDER GANGA BRIDGE MISSION Vs. ASSTT. REGISTRAR FIRMS SOCIETY, ALLAHABAD DIVISION AND ANR.
LAWS(ALL)-2007-2-292
HIGH COURT OF ALLAHABAD
Decided on February 20,2007

Prabhat Kumar, Secretary Shyam Sunder Ganga Bridge Mission Appellant
VERSUS
Asstt. Registrar Firms Society, Allahabad Division Respondents

JUDGEMENT

Satya Poot Mehrotra, J. - (1.) THE dispute in the present writ petition pertains to registration under section 4 of the Societies Registration Act, 1860 in respect of List of Managing Body of the Society, namely, Shyam Sunder Ganga Bridge Mission Prayag, Phaphamau, Allahabad, stated to be registered under the Societies Registration Act, 1860 (here -in -after also referred to as "the Act"). It appears that Annual List of the Managing Body of the aforesaid Society for the year 2001 -2002 was registered under section 4 of the Act.
(2.) COPY of the said List has been filed as Annexure 2 to the Amended writ petition. It further appears that on the basis of certain alleged proceeding dated 16.6.2002, it was alleged that five members of the Managing Body had resigned and five new Members had been enrolled in the Managing Body, and accordingly, the List of Members of the Managing Body for the year 2002 -2003 was submitted. The said List was initially approved by the Assistant Registrar, Firms, Societies and Chits, Allahabad on 30.9.2002.
(3.) COPY of the said List has been filed as Annexure No. 6 to the amended writ petition.;


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