- (1.) Heard Shri Pawan Agarwal for the petitioner. Shri B.K. Pandey appears for the respondents.
(2.) Mr. Pawan Agarwal seeks to amend the petition to add prayer No. (i-a) between the prayers (i) and (ii) to challenge the orders dated 27.2.1999 passed by the Trade Tax Officer, Saharanpur and subsequent order dated 19.1.2001 passed by the same officer.
(3.) Leave granted. Amendment be carried out forthwith.;