JUDGEMENT
Arun Tandon -
(1.) HEARD Sri R. K. Ojha on behalf of the petitioner and Sri Ashok Khare, senior counsel assisted by Sri Surendra Kumar Singh, on behalf of respondent No. 6.
(2.) LEARNED counsel for the parties agree that the writ petition be disposed of finally without calling for the counter-affidavit.
This petition is directed against the recommendation of Regional Selection Committee as per the letter of Regional Joint Director of Education, Kanpur Dehat dated 4.8.2006 as also against the consequential order dated 10.8.2006, passed by District Inspector of Schools, Kanpur Dehat according promotion to Vinod Kumar Misra, respondent No. 4 under Rule 14 (5) of U. P. Education Service Selection Board Rules, 1998 against the vacancy available on the post of Lecturer (Civics). Facts :
Shri Ram Swaroop Gramodaya Intermediate College, Pukhraya district Kanpur Nagar is an Intermediate College recognized as such under the Intermediate Act, 1921.
(3.) SRI Madan Lal Mishra, petitioner was appointed as C.T. grade teacher in the institution on 21.2.1986, he was obsorbed in L.T. grade with effect from 6.4.1991 with reference to Government order dated 19.2.1991. The District Inspector of Schools modified the date of absorption of the petitioner as L.T. grade teacher as 23.2.1991 and further provided grant of selection grade with effect from 23.10.1991 with reference to Government order dated 20.12.2001.
Respondent No. 4 Vinod Kumar Mishra is said to have been appointed on ad hoc basis against the vacancy caused due to grant of ad hoc promotion to Luxmi Narain in L.T. grade for the period 25.11.1986 to 30.6.1987. However, he is said to have been regularized with effect from 6.4.1991 as L.T. grade teacher.;
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