- (1.) HEARD Mr. R. C. Singh, learned Counsel appearing for the appellant, Mr. R. S. Prasad, Learned Counsel appearing for respondent Nos. 2 and 4 and the learned Standing Counsel.
(2.) THE appeal seeks to challenge the order passed by a learned Single Judge, whereby the writ petition filed by the appellant was dismissed. The controversy involved in this matter is with respect to the continuance of the appellant as a Shiksha Mitra.
(3.) THE appeal is admitted.;