PHEKU Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS
LAWS(ALL)-2007-7-307
HIGH COURT OF ALLAHABAD
Decided on July 26,2007

PHEKU Appellant
VERSUS
Deputy Director of Consolidation, Deoria and others Respondents

JUDGEMENT

S.K. Singh, J. - (1.) Heard learned Counsel for the petitioner and learned Counsel who appeared for the respondents.
(2.) Challenge in this petition is the judgment of the Deputy Director of Consolidation by which, matter has been remanded to the appellate authority.
(3.) As there is no dispute about certain facts, on brief notice, this petition can be conveniently disposed of.;


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