RAMA SHANKER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
LAWS(ALL)-2007-7-295
HIGH COURT OF ALLAHABAD
Decided on July 20,2007

RAMA SHANKER Appellant
VERSUS
Deputy Director of Consolidation and others Respondents

JUDGEMENT

S.K.Singh, J. - (1.) Heard Sri Shyam Krishna, learned Advocate who appears for the private respondent.
(2.) Challenge in this petition is the order passed by the Deputy Director of Consolidation dated 18.7.2005 by which application filed by the respondent No. 2 viz. Ayodhya was allowed and matter was posted for hearing.
(3.) As there appears to be no dispute about certain facts, on brief narration writ petition can be conveniently disposed of.;


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