JUDGEMENT
S.K.Singh, J. -
(1.) Heard Sri Sankatha Rai learned Advocate in support of this petition and Sri B.B. Paul, learned Advocate who appeared for the respondents.
(2.) Challenge in this petition is the order passed by the Deputy Director of Consolidation by which revision filed by the petitioner has been dismissed.
(3.) As there is no dispute about certain facts on brief notice writ petition is to be finally disposed.;
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