JUDGEMENT
S.K. Singh, J. -
(1.) Heard Sri S.S. Chauhan, learned Advocate in support of this writ petition and Sri Kripa Shanker Singh, learned Advocate who appeared for the respondents.
(2.) As pleadings are complete and writ petition relates to the allotment of chak matter which is spending in this Court since 1991, as requested/agreed this writ petition is being heard and is being disposed of.
(3.) As there is no dispute about certain facts, on brief, narration this writ petition can be conveniently disposed of.;
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