S.K. Singh, J. - (1.) Heard Sri I.N. Singh, learned Advocate in support of this petition and Sri Agnihotri, learned Advocate in opposition thereof.
(2.) Challenge in this petition is the order passed by the Deputy Director of Consolidation dated 16.10.1985 by which application filed by opposite party has been allowed.
(3.) In view of arguments as advanced, mention of facts in detail may not be needed and therefore, on brief notice of relevant facts, writ petition is to be disposed of.;