PEETAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
LAWS(ALL)-2007-9-261
HIGH COURT OF ALLAHABAD
Decided on September 19,2007

PEETAM Appellant
VERSUS
Deputy Director of Consolidation and others Respondents

JUDGEMENT

S.K.Singh, J. - (1.) Heard Sri H.V. Shastri, learned Advocate in support of this writ petition and Sri S.K. Srivastava, learned Advocate who appeared for the respondents.
(2.) Challenge in this petition is the judgments of the Deputy Director of Consolidation, Settlement Officer Consolidation and that of the Consolidation Officer by which petitioner's objection claiming rights on the basis of registered sale-deed dated 15.7.1981 has been rejected.
(3.) As there is no dispute about certain facts, they are to be summarised.;


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