S.K. Singh, J. - (1.) Heard Sri Dinesh Pathak, learned advocate in support of this petition and Sri R.S. Mishra, learned advocate who appeared for the respondents.
(2.) By means of this writ petition, challenge is to the order passed by Deputy Director of Consolidation by which in the revision filed by respondents' side, petitioner's claim/right has been negatived in its entirety.
(3.) Proceedings are under section 9-A(2) of UPCH Act which relates to adjudication of title/right between the parties.;