JUDGEMENT
ASTHANA, J. -
(1.) WE have heard the learned Standing Counsel. We adopt the definition Commentator given in the
British Encyclopaedia which is a "Device in a dynamo by which an alternating current is converted
into a continuous one." A continuous current is also electricity. A continuous current cannot be
generated unless a Commutator is used in a dynamo. Continuous current, therefore, can only be
generated or procuced through the use of the commutator. Commutator thus would be a device or
an instrument which is connected with the generation of electricity. Commutator does not consume
electricity. It only generates it through of a particular species. It is, therefore, different from the
category of 'electrical goods' and from the class of goods known as "electrical equipment" as
defined in the Notification No. ST-7096/X-1012-1965, dt 1st Oct., 1965.
(2.) WE , therefore, answer the question referred in the negative, against the CST and in favour of the assessee. The assessee is entitled to his costs which we assess at Rs. 100;
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