- (1.) This is a writ petition filed by the Pradhan of Gram Sabha Malipur, tahsil and district Fatehpur and is directed against an order dated 16-12-1965 passed by the Sub-Divisional Officer, fatehpur (Respondent No. 1) by which he (1) suspended the Pradhan pending enquiry against him of accusations involving moral turpitude, and (2) appointed the Block Development Officer, Bhitaura, Respondent No. 2, as enquiring officer and directed that he should frame charges, call the explanation of the Pradhan and submit his finding within one month.
(2.) The Petitioner sought the relief that the order dated 16-12-1965 passed by the Sub-Divisional Officer be quashed and the Block Development Officer (Respondent No. 2) be restrained from making any enquiry against him.
(3.) After having heard learned Counsel for the Petitioner and examined the writ petition we dismissed it in limine on 24-2-1966, but mentioned in our order that we shall state the reasons later. We now proceed to give our reasons for dismissing the writ petition.;