AMAL CHANDRA DUTTA Vs. D.K. AGARWAL, MUNSIF
LAWS(ALL)-1966-9-34
HIGH COURT OF ALLAHABAD
Decided on September 21,1966

Amal Chandra Dutta Appellant
VERSUS
D.K. Agarwal, Munsif Respondents

JUDGEMENT

Gyandera Kumar, J. - (-1.) No Text Matter;


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