JUDGEMENT
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(1.) THIS is a writ petition praying for the issue of a writ of certiorari quashing the judgment and
proceedings of an Election Tribunal. The dispute in connection with which the case before the
election Tribunal arose related to the election of members of ward No. 3 of Pilibhit
municipality. This ward is a two member constituency. The election for membership is said to
have been held on 26-10-1953. The following four persons were rival candidates for membership
of Pilibhit Municipality from the said ward: (1) Sri Bhushan Saran who is the applicant in this writ petition; (2) Sri Rameshwar Dayal Gupta; (3) Sri Shankar Lal; and (4) Sri Hargopal Agarwal. On 29-10-1953 the result of the said election was announced. Sri Shankar Lal was found to have
obtained 954 votes while Sri Bhusan Saran, Sri Hargopal Agarwala and Sri Rameshwar Dayal
gupta were found to have secured 700, 697 and 544 votes respectively. As a result, Sri Shankar
lal and Sri Bhushan Saran were declared duly elected for membership of Pilibhit Municipality
from ward No. 3.
(2.) ON 27-11-1953 an election petition was filed by 14 voters of the said ward against Sri
bhushan Saran, one of the elected candidates, praying for a declaration that the election of the
said candidate from ward No. 3 was invalid and for a further declaration that Sri Hargopal be
declared to have been duly elected in his place. This election petition was based on a number of
grounds. It is not necessary to mention all of them here. The ground that is relevant at this stage is, that the election was invalidated by reason of the
improper rejection and improper admission of votes. In this connection reference was made to the following forn voters on the electoral roll :
serial Name Husband's Name Mohalla
number in
the
ll
electoral
rolllectoral
roll
26 Ram Kali Kishan Lal Asaf Jan
439 Dhanka Brij Bhukan Lal Mohtashim
devikhan
443 Rani Devi Rishi Ram Do. Sharma
226 Asudan Maula Bux Khairullah
shah
(3.) THE case of the petitioners in the election petition was that none of the above-mentioned lour
voters voted for Sri Bhushan Saran in the first instance and that all the four voters mentioned
above cast their votes only by tendered votes in favour of Hargopal. d for Sri Bhushan Saran in the first instance and that all the four voters mentioned
above cast their votes only by tendered votes in favour of Hargopal.;
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