JUDGEMENT
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(1.) This petition seeks issuance of a writ in the nature of certiorari quashing FIR/Case Crime No. 181 of 2015 under Ss. 363, 366, 506 IPC, P.S. Imliya Sultanpur, Sitapur.
(2.) Shri Manoj Kumar Shukla, Advocate has appeared for respondent No. 4. Counter affidavit filed by him on behalf of respondent No. 4 is taken on record.
(3.) Counter affidavit has also been filed on behalf of the prosecuting agency, in court, which is taken on record.;
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