JUDGEMENT
DILIP GUPTA, RAVINDRA NATH KAKKAR,JJ. -
(1.) Darbhanga Colony Welfare Association, Allahabad and Darbhanga Colony Pooja Committee have filed this petition purportedly in the public
interest for quashing the amendment made on 4 March 2014 in the
schedule to the Allahabad Master Plan 2021 granting permission for
building Nursing Home in residential areas (R-2, R-3) on roads having a
width of at least 12 metres as against the earlier requirement of 18 metres.
(2.) The petitioners have also sought the quashing of the order dated 19 November 2014 by which the Vice Chairman of the Allahabad
Development Authority the Development Authority
has rejected the objections filed by the
petitioners against the notice published on 12 April 2014 inviting
objections to the building plan submitted by respondent no.5 for
construction of a Nursing Home.
(3.) The petitioners are objecting to the construction of a Nursing Home on plots purchased in 2010-11 by respondent no.5 situated at C.Y.
Chintamani Road, Darbhanga Colony, Allahabad which were purchased
in 2010-11. The petitioners allege that earlier for construction of a
Nursing Home, the required width of a road in residential areas (R-2, R-
3) under the Master Plan 2021 was 18 metres but after its amendment on;
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