JUDGEMENT
Ramesh Sinha, Shamsher Bahadur Singh, JJ. -
(1.) The identification memo has been filed by learned AGA today, which is taken on record.
(2.) By means of this petition under Article 226 of the Constitution of India, the petitioner Ajeet Singh son of Sri Prem Singh, resident of Pisawa, Police Station Gonda, District Aligarh, who has been detained under Section 3(2) of National Security Act, 1980 (for short 'NSA') challenges the order dated 14.10.2015 clamped by District Magistrate, Firozabad.
(3.) Counter and rejoinder affidavits have been exchanged by learned counsel for the parties.;
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