- (1.) This bail application has been moved seeking the release of applicant on bail in connection with Case Crime No.167 of 2013, u/s 498-A, 304-B, 302 I.P.C. and D.P. Act, P.S.-Raipurwa, District-Kanpur Nagar.
(2.) Heard learned counsel for the applicant and learned A.G.A.
(3.) Perused the record.;