Pankaj Mithal, J. - (1.) Heard Sri Ateeq Ahmad Khan, learned counsel for the defendant revisionist and Sri Sharad Sharma, learned counsel for the respondents No.2 and 3. Sri Puneet Kumar Gupta, learned counsel has appeared on behalf of respondent No.8.
(2.) The revision has been preferred against the order dated 23.07.2016 passed by the Uttar Pradesh Wakf Tribunal, Rampur.
(3.) The Wakf Tribunal by the aforesaid order has refused to stay the proceedings of the Wakf Suit No.3 of 2016 under Section 10 of the Civil Procedure Code.;