- (1.) Heard Sri Qaisar Kamal Ansari, learned counsel for the petitioner and Sri Mata Prasad, learned Additional Chief Standing Counsel for the respondents.
(2.) Learned counsel for the petitioner states that he does not want to press the relief no.1.
(3.) So far as the relief no.2 is concerned, the petitioner is seeking a direction to the respondents to permit him to appear in the medical test for Direct Recruitment of Constables in U.P. Police and P.A.C.-2015 under the OBC category.;