- (1.) Mr. Sunil Kumar Singh and Mr. Jaibind Singh Rathour, learned counsel for the appellants, and Mr. Sharad Dixit, learned AGA for the State, were heard.
(2.) Criminal Appeal No.983 of 2011 has been preferred by appellant Dileep Kumar and Criminal Appeal No.2740 of 2010 has been preferred by appellant Hotilal.
(3.) Since both these criminal appeals arise out of a common judgment hence they are being disposed of together.;