INDERJEET SINGH Vs. M/S. J.M. APRAILES PVT. LTD.
LAWS(ALL)-2016-7-348
HIGH COURT OF ALLAHABAD
Decided on July 06,2016

INDERJEET SINGH Appellant
VERSUS
M/S. J.M. Aprailes Pvt. Ltd. Respondents

JUDGEMENT

Pankaj Naqvi, J. - (1.) Supplementary affidavit filed today is taken on record.
(2.) Heard Sri. Santosh Kumar Dubey, learned counsel for the revisionist.
(3.) This revision u/s 25 of the PSCC Act, is preferred against the order dated 13.5.2016 passed by IIIrd Addl. District Judge, Gautam Budh Nagar in SC Suit No. 19 of 2015 allowing the application (Paper no.35/C) and admitting the documents filed by the opposite party/landlord.;


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