B. Amit Sthalekar, J. - (1.) Heard Sri Anupam Kulshreshtha, learned counsel for the petitioners, Sri Ashish Kumar Srivastava, learned counsel for the respondent no.4, Land Management Committee and Sri Mata Prasad, learned Additional Chief Standing Counsel for the respondents no.1 to 3.
(2.) The petitioners are seeking quashing of the order dated 10.06.2016 as well as the revisional order dated 02.09.2016.
(3.) Proceedings were intiated against the petitioners under section 128 of the U.P. Land Revenue Code, 2006.;