Vivek Kumar Birla, J. - (1.) Heard Sri Manish Tandon, learned counsel appearing for the plaintiff - appellant and Sri Raghvendra Dwivedi, learned counsel appearing for the defendant - respondents.
(2.) Plaintiff-appellant is before this Court challenging the order dated 6.4.2016 passed by the Additional District Judge, Court No. 24, Kanpur Nagar rejecting application of the plaintiff-appellant filed under Order 41, Rule 19 CPC read with Section 151 CPC for recalling ex-parte judgment and decree dated 29.1.2015 and praying that the appeal be restored to its original number and be decided on merits.
(3.) Heard learned counsel for the parties at length.;