HEM SINGH Vs. STATE OF U.P.
LAWS(ALL)-2016-1-239
HIGH COURT OF ALLAHABAD
Decided on January 21,2016

HEM SINGH Appellant
VERSUS
STATE OF U.P. Respondents

JUDGEMENT

- (1.) This application has been filed seeking the release of the applicant on bail in Case Crime No. 416 of 2014, u/s 307, 504, 506 I.P.C., Police Station - Bewar, District - Mainpuri.
(2.) Heard learned counsel for the applicant, learned A.G.A. and Sri N.K. Singh, learned counsel for the informant.
(3.) Perused the record.;


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