JUDGEMENT
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(1.) Supplementary affidavit filed today is taken on record.
(2.) Heard Sri Akhilesh Chandra Srivastava for the petitioner and Sri Ashok Kumar Dwivedi and Sri B.S. Pandey for the respondents.
(3.) This writ petition has been filed against the order of CO dated 9.5.2015, SOC dated 23.5.2015 and DDC dated 24.2.2016, passed in chak allotment proceeding under U.P. Consolidation of Holdings Act, 1953 (hereinafter referred to as the 'Act').;
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