SANDEEP KUMAR Vs. STATE OF U.P.
LAWS(ALL)-2016-9-333
HIGH COURT OF ALLAHABAD
Decided on September 14,2016

SANDEEP KUMAR Appellant
VERSUS
STATE OF U.P. Respondents

JUDGEMENT

RAM SURAT RAM,J. - (1.) Supplementary affidavit filed today is taken on record.
(2.) Heard Sri Rakesh Kumar Verma for the petitioner and Smt. Kamini Pandey for the caveator.
(3.) The writ petition has been filed against the orders of Consolidation Officer dated 9.12.2013, Settlement Officer, Consolidation dated 01.10.2015 and Deputy Director of Consolidation dated 16.6.2016 passed in the title proceeding under U.P. Consolidation of Holdings Act, 1953(hereinafter referred to as "the Act").;


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