KARUNA NAND BAJPAYEE,J. - (1.) This application has been filed seeking the release of the appellant on bail after conviction and sentence in S.T. /Spl. Trial No.18 of 2015 arising out of Case Crime No.275 of 2014 u/s 376D IPC and 4 POSCO Act P.S. Bansdih District Ballia.
(2.) Heard learned counsel for the appellant and learned A.G.A.
(3.) Perused the record.;