Sudhir Agarwal, J. - - (1.) Order dated 30.09.2013 having been recalled vide order of date passed on Recall Application, writ petition is restored to its original number.
(2.) As requested and agreed by learned counsel for parties, I proceed to hear and decide this case at this stage.
(3.) Heard Sri Sunil Tripathi, Advocate, for petitioner, learned Standing Counsel for respondents and perused the record.;