AMIT PACHAURI Vs. RAM BETI AND ORS.
LAWS(ALL)-2016-7-6
HIGH COURT OF ALLAHABAD
Decided on July 13,2016

Amit Pachauri Appellant
VERSUS
Ram Beti And Ors. Respondents

JUDGEMENT

- (1.) Heard Sri V.B.Singh Kushwaha, learned counsel for the petitioner-applicant.
(2.) The petitioner-applicant has filed this application under Section 24 C.P.C. for transfer of Civil Appeal No.18 of 2015, Smt. Ram Beti and others Vs. Amit Pachauri and others pending in the Court of Additional District Judge, Court No.3, Etah to some other court of competent jurisdiction within the district itself.
(3.) The office has reported that the transfer application is not maintainable in view of Jagdish Kumar, 1998 1 ARC 305. District Judge, Badaun and others.;


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