JUDGEMENT
SUDHIR AGARWAL,J.SHAMSHER BAHADUR SINGH,J. -
(1.) Heard Sri Arvind Singh, learned counsel for petitioner and Sri V.B. Mishra,
learned counsel appearing for respondents.
(2.) Petitioner is widow of Ram Autar Singh who was appointed as Regional
Manager on 19.6.1971 and died on 3.3.2001 in harness.
(3.) Petitioner claims leave encashment, medical allowance, gratuity and other
dues payable to the dependent of deceasedemployee. She is seeking a writ of
mandamus for payment of aforesaid dues.;
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