JUDGEMENT
M.C. Tripathi, J. -
(1.) We have heard Shri Anil Tiwari and Shri Sanjeev Singh, learned counsel for the petitioners. Shri V.K. Upadhyay, Sr. Advocate assisted by Shri Ajit Kumar Singh appears for Banaras Hindu University. Shri R.K. Ojha, Sr. Advocate assisted by Ms. Harshita Raghuvanshi appears for Dr. Vandana Srivastava.
(2.) As in all the writ petitions, the validity of the selection proceedings held by the Banaras Hindu University, Varanasi for the post of Assistant Professor in different Departments is under challenge, the same are being decided by this common judgment.
(3.) The facts of Writ Petition No. 14235 of 2014 are being taken as a leading case for deciding the writ petitions.;
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