- (1.) Special Appeal No. 825 of 2015 arises out of Writ -C No. 22124 of 2015. This petition was filed by the appellants to assail the order dated 21 January 2015 passed by the Election Officer to reject the claim of 239 members to be included in the voters list. It also sought to challenge the order dated 24 February 2015 passed by the District Inspector of Schools attesting the signatures of the Manager in regard to the elections of the Committee of Management of the Intermediate College as also the order dated 3 March 2015 passed by Vice -Chancellor of the Veer Bahadur Singh Purvanchal University the University approving the elections of the Committee of Management of the Shibli National Post Graduate College, Azamgarh Post Graduate College. The learned Judge while dismissing the writ petition by judgment and order dated 15 September 2015 kept it open to the petitioners to get the dispute of membership adjudicated by a competent court of civil jurisdiction.
(2.) Special Appeal No. 826 of 2015 arises out of the judgment and order dated 15 September 2015 passed by a learned Judge of this Court in Writ - C No. 22117 of 2015. This petition had been filed to assail the order dated 24 February 2015 passed by the District Inspector of Schools attesting the signatures of the Manager of the Committee of Management of the Intermediate College. It also sought the quashing of the order dated 3 March 2015 passed by the Vice -Chancellor of the University granting approval to the list of office bearers of the Committee of Management of the Post Graduate College. The learned Judge dismissed this petition for the reason that the orders impugned in this petition were also assailed in Writ Petition No. 22124 of 2015, which petition had been dismissed by order of date.
(3.) Azamgarh Muslim Education Society, Azamgarh is a Society registered under the provisions of the Societies Registration Act, 1860 the Act. This Society established the Shibli National Post Graduate College and the Shibli National Intermediate College Intermediate College.;