RAKESH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SHAHJAHANPUR AND 18 OTHERS
LAWS(ALL)-2016-7-81
HIGH COURT OF ALLAHABAD
Decided on July 18,2016

RAKESH SINGH Appellant
VERSUS
Deputy Director Of Consolidation, Shahjahanpur And 18 Others Respondents

JUDGEMENT

RAM SURAT RAM (MAURYA),J. - (1.) Supplementary affidavit filed today is taken on record.
(2.) Heard Sri Devi Prasad Mishra for the petitioner and Sri Om Narayan Pandey for the respondents.
(3.) The writ petition has been filed against the orders of Consolidation Officer dated 8.9.2014, Settlement Officer Consolidation dated 8.12.2014 and Deputy Director of Consolidation dated 1.10.2015 passed in chak allotment proceeding under UP Consolidation of Holdings Act, 1953 (hereinafter referred to as the 'Act').;


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