DINESH SINGH AND 2 ORS. Vs. STATE OF U.P. AND 4 ORS.
LAWS(ALL)-2016-10-133
HIGH COURT OF ALLAHABAD
Decided on October 19,2016

Dinesh Singh And 2 Ors. Appellant
VERSUS
State Of U.P. And 4 Ors. Respondents

JUDGEMENT

Anjani Kumar Mishra, J. - (1.) This bunch consists of five writ petitions. The issues therein are interconnected. These writ petitions have been heard together and are being decided by a common order.
(2.) In all these petitions, the parties are represented by Shri V.K. Singh on the one hand and Shri A.K. Singh and Dr. V.K. Rai on the other.
(3.) Three of the writ petitions, namely the writ petitions of 2006, 2013 and 2014 have been filed by Shri Laxmi Prasad Rai and Shri V.K. Singh has been heard on behalf of petitioner in these writ petitions and Shri Ashok Kumar Singh and Shri V.K. Rai for the respondents therein.;


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