- (1.) Counter affidavit filed today by learned A.G.A. is taken on record.
(2.) This application has been filed seeking the release of the applicant on bail in Case Crime No.268 of 2014, u/s 326, 307 I.P.C., Police Station-Garhmukteshwar, District-Hapur, Sessions Division-Ghaziabad.
(3.) Heard learned counsel for the applicant and learned A.G.A.;