Ram Surat Ram (Maurya), J. - (1.) Heard Sri. Gulrez Khan for the petitioners.
(2.) This petition has been filed under Article 227 against the order of Civil Judge (Jr. Division) dated 14.5.2013 and Additional District Judge dated 19.2.2016.
(3.) By the impugned order application under Order 39, Rule 2 A CPC filed by the petitioners has been dismissed.;