RAM NATH AND ORS. Vs. ADDITIONAL COMMISSIONER ( ADMINISTRATION) FAIZABAD AND ORS.
LAWS(ALL)-2016-11-88
HIGH COURT OF ALLAHABAD
Decided on November 18,2016

Ram Nath and Ors. Appellant
VERSUS
Additional Commissioner ( Administration) Faizabad And Ors. Respondents

JUDGEMENT

Anil Kumar, J. - (1.) Matter is taken in the revised cause list.
(2.) None present on behalf of respondents.
(3.) Heard Sri R.S. Pande, learned counsel for petitioners, learned State counsel and perused the record.;


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