- (1.) On 2.9.2016, while entertaining the writ petiton, this court directed for issuance of notice to opposite party nos. 1 to 5 and 8 and directed for listing of the matter today.
(2.) Today, learned counsel for the petitioner has filed today the affidavit of service, which is taken on record.
(3.) Sri Imran Khan, Advocate has filed power on behalf of opposite party no. 1 whereas Sri Nitesh Kumar Tripathi has filed fresh Vakalatnama on behalf of opposite party no. 2.;