SMT. SEEMA PANDEY Vs. MANOJ KUMAR AND OTHERS
LAWS(ALL)-2016-5-55
HIGH COURT OF ALLAHABAD
Decided on May 02,2016

Smt. Seema Pandey Appellant
VERSUS
Manoj Kumar and others Respondents

JUDGEMENT

VIVEK KUMAR BIRLA, J. - (1.) No one is present on behalf of the respondents even in the revised call.
(2.) The case is of the year 2008 and the matter is listed for final hearing/disposal.
(3.) I have heard Sri Pradeep Kumar, learned counsel appearing for the appellant.;


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