JUDGEMENT
AMRESHWAR PRATAP SAHI, VIJAY LAXMI, JJ. -
(1.) This P.I.L. was entertained on 6.5.2016 and the following order was passed:-
"Notices on behalf of respondent Nos.1 and 2 have been accepted by learned Government Advocate and for the respondent No.3 notice has been accepted by Mr.Alok Singh, learned Advocate holding brief of Mr.Rishad Murtaza, learned Advocate.
(2.) The petitioner has prayed for issuing a mandamus to the Central Bureau of Investigation,
New Delhi to investigate the disappearance of
Mr.Rahul Sachan, prime prosecution witness in the
case of death and assault of Asumal Harpalani aka
Asaram Bapu.
(3.) Mrs.Ruhi Siddiqui, learned Government Advocate, on the basis of instructions, has submitted
that in the matter an First Information Report has
been lodged and the matter is under police
investigation. She has sought two months time to
bring on record the investigation.;
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