JUDGEMENT
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(1.) Heard Sri Santosh Kumar Tiwari, learned counsel for the appellants.
(2.) No one appears on behalf of the respondents even in the revised call.
(3.) This First Appeal has been filed challenging the judgment and decree dated 6.5.1977 passed by the Court of First Additional District Judge, Mathura in Misc. case No.76 of 1973 between present appellants and Mitthan Lal Mehrotra and four others.;
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