DR. NILESH KUMAR UPADHYAY Vs. STATE OF U.P. AND OTHERS
LAWS(ALL)-2016-7-110
HIGH COURT OF ALLAHABAD
Decided on July 21,2016

Dr. Nilesh Kumar Upadhyay Appellant
VERSUS
State of U.P. and others Respondents

JUDGEMENT

- (1.) Heard Sri G.K. Singh, learned counsel for petitioner, Ms. Pragya Pandey, Advocate holding brief of Smt. Archana Singh, learned counsel for respondent no.2 and learned Standing Counsel for respondent no.1.
(2.) Petitioner has challenged appointment of respondent no.5 Ram Kumar Singh on the post of Lecturer (Agriculture Economics) in B.R.D. P.G. College, Deoria.
(3.) Brief facts giving rise to present petition are as under :;


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