- (1.) Heard Sri P.K. Jain learned Senior Advocate assisted by Sri N.K.Chaturvedi, Advocate for appellants and learned Standing Counsel for respondents no. 1, 2 and 3.
(2.) This is a plaintiff's appeal under Section 96 of Code of Civil Procedure (hereinafter referred to as ''CPC') arising from Judgment and decree dated 05.05.2007 passed by Sri Girish Mohan Mittal, Additional District Judge, Court no. 14, Agra dismissing plaintiff-appellants Original Suit No. 669 of 1997.
(3.) Relevant facts necessary for adjudication of appeal are as under.;