JUDGEMENT
Ram Surat Ram (Maurya), J. -
(1.) Heard Sri Surya Nath Yadav for the petitioner, Sri Daya Shankar Prasad Singh for respondent-2 and Sri Manoj Kumar Yadav for the Gaon Sabha.
(2.) This petition has been filed against the orders of ASOC dated 10.1.1978 and DDC dated 27.6.2016 passed in the proceeding u/s 9-B of U.P. Consolidation of Holdings Act, 1953 (hereinafter referred to as the 'Act').
(3.) The dispute between the parties is in respect of determination of valuation of plot no. 1973 of village Pura Raghunathpur, pargana Kol Asha, district Varanasi. The total area of plot no. 1973 was 0.17 acre, out of which, an area of 0.06 acre was included in consolidation proceeding and the remaining area of 0.11 acre was left as chak out from the stage of ACO.;
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